Mr. S. Sarkar vs Mr. S. Debnath
2021 Latest Caselaw 1181 Tri

Citation : 2021 Latest Caselaw 1181 Tri
Judgement Date : 26 November, 2021

Tripura High Court

Mr. S. Sarkar vs Mr. S. Debnath on 26 November, 2021

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                            Crl. Rev. P. No. 43 of 2020

For Petitioner(s)       :      Mr. S. Sarkar, Sr. Adv.
                               Ms. Shima Banik Deb, Adv.
                               Ms. P. Chakraborty, Adv.

For Respondent(s)       :      Mr. S. Debnath, Addl. P.P.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

26/11/2021

Heard Mr. S. Sarkar, learned senior advocate appearing

along with Ms. Shima Banik Deb and Ms. P. Chakraborty, advocates for

the petitioner.

Heard Mr. S. Debnath, learned Addl. P.P representing the

State respondent.

The Judgment is reserved.

JUDGE

Rudradeep

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