Present vs For The
2021 Latest Caselaw 1062 Tri

Citation : 2021 Latest Caselaw 1062 Tri
Judgement Date : 8 November, 2021

Tripura High Court

Present vs For The on 8 November, 2021

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                      HIGH COURT OF TRIPURA
                            AGARTALA

                             WP(C) 461 OF 2021
                             WP(C) 462 OF 2021
                             WP(C) 465 OF 2021

Present:
    For the petitioner (s)     : Mr. Somik Deb, Sr. Advocate.
                                 Mr. K. Debnath, Advocate.

    For the respondent (s)     : Mr. M. Debbarma, Addl. G.A.

HON'BLE MR.JUSTICE ARINDAM LODH 08.11.2021 Order Heard Mr. Somik Deb, learned Sr. counsel assisted by Mr. K. Debnath, learned counsel appearing for the petitioner. Also heard Mr. M. Debbarma, learned Addl. G.A. appearing for the State-respondents.

Judgment is reserved.

JUDGE

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