Citation : 2021 Latest Caselaw 1061 Tri
Judgement Date : 8 November, 2021
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRL. A (J) 27 OF 2016
Present:
For the appellant (s) : Mr. P.K.Biswas, Sr. Advocate.
Mr. P. Majumder, Advocate.
For the respondent (s) : Mr. S. Ghosh, Addl. P.P.
Mr. P. Roy Barman, Sr. Advocate.
Mr. S. Bhattacharjee, Advocate.
HON'BLE MR.JUSTICE ARINDAM LODH 08.11.2021 Order Heard Mr. P.K. Biswas, learned Sr. counsel assisted by Mr. P. Majumder, learned counsel appearing for the appellants. Also heard Mr. S. Ghosh, learned Addl. P.P. appearing for the State-respondents as well as Mr. P. Roy Barman, learned Sr. counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the defacto complainant.
Learned counsels of both sides have prayed for an adjournment today to submit some judgments in favour of the prosecution case as well as the defence case.
Prayer is allowed.
List the matter tomorrow (09.11.2021) for further arguments and judgments.
JUDGE
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