For vs For
2021 Latest Caselaw 554 Tri

Citation : 2021 Latest Caselaw 554 Tri
Judgement Date : 7 May, 2021

Tripura High Court

For vs For on 7 May, 2021

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                            MAC App. No. 76 of 2019

For Appellant(s)        :     Mr. S. Bhattacharjee, Adv.

For Respondent(s)       :     Mr. G.S. Das, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

07/05/2021

Heard Mr. S. Bhattacharjee, learned counsel appearing

for the claimant appellant.

Heard Mr. G.S. Das, learned counsel representing the

Insurance company.

The judgment is reserved.

JUDGE

Rudradeep

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