Mr. Arijit Bhowmik vs Mr. R.G. Chakraborty
2021 Latest Caselaw 551 Tri

Citation : 2021 Latest Caselaw 551 Tri
Judgement Date : 6 May, 2021

Tripura High Court

Mr. Arijit Bhowmik vs Mr. R.G. Chakraborty on 6 May, 2021

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                          WP(C) No.1325/2019

For Petitioner(s)             : Mr. Arijit Bhowmik, Advocate.
For Respondent(s)             : Mr. R.G. Chakraborty, Advocate,

Mr. Rajib Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

06/05/2021

Heard arguments. Judgment reserved.

(AKIL KURESHI), CJ

Pulak

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