For vs For
2021 Latest Caselaw 402 Tri

Citation : 2021 Latest Caselaw 402 Tri
Judgement Date : 24 March, 2021

Tripura High Court

For vs For on 24 March, 2021

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                           Crl.A(J) No.34/2019

For Appellant(s)               : Mr. S. Bhattacharjee, Advocate.
For Respondent(s)              : Mr. S. Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE ARINDAM LODH

Order

24/03/2021 (Akil Kureshi, C.J.)

Heard. Judgment reserved.

(ARINDAM LODH), J (AKIL KURESHI), CJ

Pulak

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