Mr. A.Acharjee vs Mr. S.Ghosh
2021 Latest Caselaw 378 Tri

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                              Crl.Rev. P.No. 7 of 2017


                    For the Petitioner(s)      : Mr. A.Acharjee, Adv.

                    For the Respondent(s)      : Mr. S.Ghosh, Addl. PP.



                                                    BEFORE

                              HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                    ORDER

19.03.2021

Heard Mr.A.Acharjee, learned counsel appearing for the

petitioner.

Heard Mr. S.Ghosh, learned Addl. PP representing the

State respondent.

Reserved for Judgment.

JUDGE

Saikat Sarma, P.A