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Mr. B.N. Maqjumder vs Mr. S. Ghosh
2021 Latest Caselaw 360 Tri

Citation : 2021 Latest Caselaw 360 Tri
Judgement Date : 17 March, 2021

Tripura High Court
Mr. B.N. Maqjumder vs Mr. S. Ghosh on 17 March, 2021
                                 Page 1 of 1



                    HIGH COURT OF TRIPURA
                          AGARTALA
                         Crl. Rev. P. No.27/2018
For Petitioner(s) :       Mr.   B.N. Maqjumder, Sr. Advocate.
                          Mr.   Rajib Saha, Advocate.
For Respondent(s):        Mr.   S. Ghosh, Addl. P. P.
                          Mr.   A. Acharjee, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                 ORDER

17/03/2021

Heard Mr. B. N. Majumder, learned Sr. counsel appearing

for the petitioner-husband who is assisted by Mr. Rajib Saha,

learned counsel.

Heard Mr. S. Ghosh, learned Additional Public Prosecutor

representing the State respondent as well as Mr. A. Acharjee,

learned counsel appearing for the respondent-wife.

Judgment is reserved.

JUDGE

Dipankar

 
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