Mr. A. Bhowmik vs Mr. D. Bhattacharya
2021 Latest Caselaw 355 Tri

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                               WP(C)No.1392 of 2019
                    For Petitioner(s)        :     Mr. A. Bhowmik, Adv.
                    For Respondent(s)        :     Mr. D. Bhattacharya, G.A.

Mr. B. Majumder, Asst. S.G.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 16/03/2021

In view of the common judgment and order passed today in

WP(C)No.1391 of 2019, WP(C)No.1392 of 2019, WP(C)No.1393 of 2019,

WP(C)No.1394 of 2019 and WP(C)No.1395 of 2019, this writ petition stands allowed.

The original judgment and order be kept in the file of WP(C)No.1391 of

2019.

JUDGE

Sabyasachi B