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For vs Ms. R. Purkayastha
2021 Latest Caselaw 326 Tri

Citation : 2021 Latest Caselaw 326 Tri
Judgement Date : 12 March, 2021

Tripura High Court
For vs Ms. R. Purkayastha on 12 March, 2021
                                     Page 1 of 1




                         HIGH COURT OF TRIPURA
                           _A_G_A_R_T_A_L_A_
                             Crl. A(J). No. 26 of 2019
                                  Connected with
                             Crl. A(J). No. 26 of 2020
For Appellant(s)         :   Mr. P. Majumder, Advocate.
                             Ms. R. Purkayastha, Advocate.
For Respondent(s)        :   Mr. S. Debnath, Addl. P.P.

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

_O_ R_ D_ E_ R_ 12/03/2021 (A. Lodh, J)

Heard.

Judgment reserved.

(S. G. CHATTOPADHYAY), J (A. LODH), J

A. Ghosh

 
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