Mr. N. Das vs Mr. A. De
2021 Latest Caselaw 714 Tri

Citation : 2021 Latest Caselaw 714 Tri
Judgement Date : 13 July, 2021

Tripura High Court

Mr. N. Das vs Mr. A. De on 13 July, 2021

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                          HIGH COURT OF TRIPURA
                            _A_G_A_R_T_A_L_A_
                           WP(C)(CAT) No.01 of 2019
For Petitioner(s)          :     Mr. N. Das, Advocate.
For Respondent(s)              : Mr. A. De, Advocate,

Mr. B. Banerjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_ R_ D_ E_ R_ 13/07/2021 (Akil kureshi, CJ)

Heard.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Dipesh

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