For vs Mr. S. Saha
2021 Latest Caselaw 708 Tri

Citation : 2021 Latest Caselaw 708 Tri
Judgement Date : 13 July, 2021

Tripura High Court

For vs Mr. S. Saha on 13 July, 2021

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                             W.A. No.229/2020

For Appellant(s)               : Mr. Debalay Bhattacharjee, G.A.,
                                 Mr. S. Saha, Advocate.
For Respondent(s)              : Mrs. Sujata Deb (Gupta), Advocate,

Mr. Raju Datta, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 13/07/2021 (Akil Kureshi, C.J.)

Heard. Judgment reserved.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Pulak

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