Ms. S Nandi vs Mr. P Saha
2021 Latest Caselaw 683 Tri

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                 Cont. Cas(C) No. 10 of 2021

          For Petitioner(s)          :      Ms. S Nandi, Adv.

          For Respondent(s)          :      Mr. P Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 07.07.2021

At the request of Ms. S Nandi, learned counsel appearing on

instruction of Ms. S Deb Gupta, learned counsel for the petitioner, list the

matter on 23.07.2021.

Ms. Nandi, learned counsel has apprised this court that the

respondents have filed a writ appeal against the judgment which has been

allegedly violated by the respondent.

Mr. P Saha, learned counsel appears for the respondent.

JUDGE

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