For vs Registry Is Directed To Reflect ...
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                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                    WP(C) 96 of 2020
       For petitioner(s)            :      Mr. Raju Datta, Adv
       For Respondent(s)            :      Mr. R Saha, Adv

HON'BLE MR. JUSTICE S. TALAPATRA

Order 02.02.2021

List the matter on 15.02.2021 at the request of Mr. R Saha,

learned counsel appearing for the respondents.

Mr. R Datta, learned counsel appearing for the petitioner has

submitted that this controversy is squarely covered by a decision of this court in

Shipra Debnath & Ors Vs. The State of Tripura & Ors. [judgment and order

dated 25.08.2020 delivered in WP(C) 1449 of 2019].

Registry is directed to reflect the name of Mr. R Saha, learned

counsel for the respondents in the cause list.

JUDGE

lodh