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For vs Mr. G.K. Nama
2021 Latest Caselaw 92 Tri

Citation : 2021 Latest Caselaw 92 Tri
Judgement Date : 2 February, 2021

Tripura High Court
For vs Mr. G.K. Nama on 2 February, 2021
                                        Page 1 of 1




                             HIGH COURT OF TRIPURA
                               _A_G_A_R_T_A_L_A_
                                     WA No.70 of 2014
For Appellant(s)              :   Mr. D.K. Biswas, Advocate,
                                  Mr. G.K. Nama, Advocate.
For Respondent(s)             :   Mr. D. Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_ R_ D_ E_ R_ 02/02/2021 (Akil kureshi, CJ)

Heard the arguments.

Judgment is reserved.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Dipesh

 
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