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In Mfa 4/2019 vs For
2021 Latest Caselaw 87 Tri

Citation : 2021 Latest Caselaw 87 Tri
Judgement Date : 1 February, 2021

Tripura High Court
In Mfa 4/2019 vs For on 1 February, 2021
                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                  I.A. 3/2020
                                In MFA 4/2019
                                      PRESENT
For Applicant(s)            :      Mr. BN Majumder, Advocate
For Respondent(s)           :      Mr. KK Pal, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 01/02/2021 When the matter is taken up for hearing, Mr. BN Majumder, learned counsel for the applicant has submitted that he does not want to press the instant application for staying the operation of the impugned judgment which proceeding is pending in the court of Kamrup, Gauhati.

Considered.

The instant application thus stands disposed of as not pressed.

JUDGE

Saikat

 
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