Crl. A. No.12/2018 vs Mr. Samarjit Bhattacharjee
2021 Latest Caselaw 231 Tri

Citation : 2021 Latest Caselaw 231 Tri
Judgement Date : 24 February, 2021

Tripura High Court

Crl. A. No.12/2018 vs Mr. Samarjit Bhattacharjee on 24 February, 2021

                                    Page - 1 of 1




                       HIGH COURT OF TRIPURA
                                    AGARTALA

                                Crl. A. No.12/2018
             For Appellant(s)  : Mr. P Roy Barman, Sr. Advocate,
                                 Mr. Samarjit Bhattacharjee, Advocate.
             For Respondent(s) : Mr. Ratan Datta, Public Prosecutor,

Mr. H K Bhowmik, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE JUSTICE MR. ARINDAM LODH

_O_R_D_E_ R_

24/02/2021 (Akil Kureshi, CJ).

Heard.

Judgment is reserved.

(ARINDAM LODH, J ) ( AKIL KURESHI, CJ )

Sukhendu

Download the LatestLaws.com Mobile App