For vs For
2021 Latest Caselaw 230 Tri

Citation : 2021 Latest Caselaw 230 Tri
Judgement Date : 24 February, 2021

Tripura High Court

For vs For on 24 February, 2021

                        HIGH COURT OF TRIPURA
                              AGARTALA
                             Crl. A(J) 40/2017
                                  Alongwith
                             Crl. A(J) 64/2017
                             Crl. A(J) 27/2020
                             Crl. A(J) 28/2020
                             Crl. A(J) 29/2020
                             Crl. A(J) 30/2020
                             Crl. A(J) 31/2020

         For Appellant(s)     :      Mr. A. Basak, Advocate
         For Respondent(s)    :      Mr. Ratan Datta, PP.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE ARINDAM LODH Order 24/02/2021 Heard.

Judgment is reserved.

(ARINDAM LODH),J (AKIL KURESHI), CJ

Saikat

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