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Mr. A Bhowmik vs Mr. D Bhattacharjee
2021 Latest Caselaw 223 Tri

Citation : 2021 Latest Caselaw 223 Tri
Judgement Date : 23 February, 2021

Tripura High Court

Mr. A Bhowmik vs Mr. D Bhattacharjee on 23 February, 2021

                     HIGH COURT OF TRIPURA
                           AGARTALA

                        WP(C) No. 743 of 2020

For Petitioner (s)         : Mr. A Bhowmik, Adv.

For Respondent(s)          : Mr. D Bhattacharjee, GA.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

23/02/2021

At the request of Mr. D Bhattacharjee, learned GA appearing

for respondents, list the matter on 02.03.2021.

This accommodation has been made for the statement made

by Mr. Bhattacharjee, learned GA that he needs instruction on the

claim of the petitioner that this controversy is covered by a

previous judgment of this court titled as Khagendra Reang &

Ors. vs. The State of Tripura & Ors. [judgment dated

10.01.2019 delivered in WP(C) No. 689/2018).

No further accommodation will be provided on the next

date.

Mr. A Bhowmik, learned counsel appears for the petitioner.

JUDGE

satabdi

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Mr. A Bhowmik vs Mr. D Bhattacharjee
2021 Latest Caselaw 223 Tri

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Mr. A Bhowmik vs Mr. D Bhattacharjee
2021 Latest Caselaw 223 Tri