For vs For
2021 Latest Caselaw 192 Tri

Citation : 2021 Latest Caselaw 192 Tri
Judgement Date : 17 February, 2021

Tripura High Court

For vs For on 17 February, 2021

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                        I.A.01 of 2021 in WP(C)No.1105 of 2018
                    For Applicant(s)           :     Ms. S. Nandi, Adv.
                    For Respondent(s)          :     None.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 17/02/2021

List the matter on 22.02.2021.

Respondents are directed to place their opinion why they have not

implemented the judgment under reference so long.

JUDGE

Sabyasachi B

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