Mr. S.B. Deb vs Mr. R. Datta
2021 Latest Caselaw 179 Tri

Citation : 2021 Latest Caselaw 179 Tri
Judgement Date : 12 February, 2021

Tripura High Court

Mr. S.B. Deb vs Mr. R. Datta on 12 February, 2021

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                 Crl. Rev. P. No. 83 of 2016

            For Petitioner (s)      :    Mr. S.B. Deb, Adv.

            For Respondent(s)       :    Mr. R. Datta, P.P.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

12/02/2021

I should not hear the matter because I passed the impugned

judgment as the District & Sessions Judge, North Tripura, Dharmanagar

Therefore, the matter may be listed before any other

appropriate bench.

JUDGE

Rudradeep

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