For vs For
2021 Latest Caselaw 171 Tri

Citation : 2021 Latest Caselaw 171 Tri
Judgement Date : 11 February, 2021

Tripura High Court

For vs For on 11 February, 2021

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                       HIGH COURT OF TRIPURA
                             AGARTALA

                   I.A. No.06/2021 in W.P. (C) No.97/2015 (D/O)

For Applicant(s)               : Mr. Nepal Majumder, Advocate.

For Respondent(s)              : None.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

11/02/2021.

This application is filed for extension of time for compliance of the

directions contained in the judgment dated 05.08.2020 in W.P. (C) No.97

of 2015. Copy of this application was served to the original petitioners.

Time for compliance of the directions is extended up to 30.04.2021.

I.A. disposed of accordingly.

(AKIL KURESHI), CJ

sima

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