Mr. R. Datta vs Mr. M. Debbarma
2021 Latest Caselaw 150 Tri

Citation : 2021 Latest Caselaw 150 Tri
Judgement Date : 9 February, 2021

Tripura High Court

Mr. R. Datta vs Mr. M. Debbarma on 9 February, 2021

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                                   WP(C)No.161 of 2018
                    For Petitioner(s)          :       Mr. R. Datta, Adv.
                    For Respondent(s)          :       Mr. M. Debbarma, Addl. G.A.

Mr. B. Majumder, Asst. S.G.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 09/02/2021

In view of the common judgment and order passed today in

WP(C)No.160 of 2018 and WP(C)No.161 of 2018, this petition stands disposed of.

The original judgment and order be placed in the file of WP(C)No.160 of

2018.

JUDGE

Sabyasachi B

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