Mr. D.K. Daschoudhury vs Ms. S. Chakraborty
2021 Latest Caselaw 128 Tri

Citation : 2021 Latest Caselaw 128 Tri
Judgement Date : 5 February, 2021

Tripura High Court

Mr. D.K. Daschoudhury vs Ms. S. Chakraborty on 5 February, 2021

                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                 Crl. Rev. P. No. 59 of 2018

            For Petitioner (s)         :      Mr. D.K. Daschoudhury, Adv.

            For Respondent(s)          :      Ms. S. Chakraborty, Adv.

Mr. S. Debnath, Addl. P.P.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

05/02/2021

Heard Mr. D.K. Daschoudhury, learned counsel

appearing for the petitioner.

Heard Ms. S. Chakraborty, learned counsel appearing

for respondent No. 2.

Heard Mr. S. Debnath, learned Addl. P.P appearing for

the State respondent.

The case is reserved for judgment.

JUDGE