Mr. C.S. Sinha vs Mr. H. Sarkar
2021 Latest Caselaw 1245 Tri

Citation : 2021 Latest Caselaw 1245 Tri
Judgement Date : 13 December, 2021

Tripura High Court

Mr. C.S. Sinha vs Mr. H. Sarkar on 13 December, 2021

                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                             WP(C)No.316 of 2021
               For Petitioner(s)                  : Mr. C.S. Sinha, Adv.
               For Respondent(s)                  : Mr. H. Sarkar, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

13/12/2021

In view of the common judgment and order passed today in

WP(C)No.315 of 2021 and WP(C)No.316 of 2021, this writ petition also stands

disposed of.

The original judgment and order is kept in the file of WP(C)No.315 of

2021.

JUDGE

Sabyasachi B

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