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Mr. K. Nath vs Mr. D. Bhattacharya
2021 Latest Caselaw 1224 Tri

Citation : 2021 Latest Caselaw 1224 Tri
Judgement Date : 8 December, 2021

Tripura High Court
Mr. K. Nath vs Mr. D. Bhattacharya on 8 December, 2021
                         HIGH COURT OF TRIPURA
                                AGARTALA
                           W.P.(C)No.390 of 2021

     For Petitioner(s)     :    Mr. K. Nath, Adv.

     For Respondent(s)     :    Mr. D. Bhattacharya, G.A.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

08/12/2021

Mr. D. Bhattacharya, learned G.A. has apprised this court

that the judgment which has been relied by the petitioner has

been challenged by the respondents by filing a writ appeal.

Be that as it may, as of now there is no stay order.

But for providing fair opportunity for obtaining the stay, let

the matter be listed on 17.01.2022.

Mr. Bhattacharya, learned G.A. shall apprise the update of

the appeal on that day.

Mr. K. Nath, learned counsel appears for the petitioner.

JUDGE

Moumita

 
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