Mr. B. Majumder vs None
2021 Latest Caselaw 798 Tri

Citation : 2021 Latest Caselaw 798 Tri
Judgement Date : 26 August, 2021

Tripura High Court

Mr. B. Majumder vs None on 26 August, 2021

                          HIGH COURT OF TRIPURA
                                AGARTALA
                               CRP No.59 of 2021
For Petitioner (s)              :     Mr. B. Majumder, Astt. S.G.
For Respondent(s)               :     None

HON'BLE MR. JUSTICE S. TALAPATRA Order 26.08.2021

List this matter on 01.09.2021. In the meanwhile, Mr. B. Majumder, learned Asst. S.G. appearing for the appellant shall place the judgment in Central Government of India vs. Raj Devi @ Raj Kumari and another [Civil Appeal No.4623 of 2021].

JUDGE

Sujay

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