Mrs. Sujata Deb (Gupta) vs Mr. Debalay Bhattacharjee
2021 Latest Caselaw 793 Tri

Citation : 2021 Latest Caselaw 793 Tri
Judgement Date : 26 August, 2021

Tripura High Court

Mrs. Sujata Deb (Gupta) vs Mr. Debalay Bhattacharjee on 26 August, 2021

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                          Cont.Cas(C) No.64/2020

For Petitioner(s)               : Mrs. Sujata Deb (Gupta), Advocate,
                                  Ms. Sulagna Nandy, Advocate.
For Respondent(s)               : Mr. Debalay Bhattacharjee, G.A.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

26/08/2021

Respondents have filed an affidavit dated 17.08.2021

disclosing that the petitioner has already been promoted to the post of LDC

under an order dated 05.08.2021. He is asked to report for duty by

20.08.2021.

In view of these developments, the directions contained in the

main judgment are implemented. Contempt petition is closed.

(AKIL KURESHI), CJ

Pulak

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