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M/S Nandini Imp Ex Pvt. Ltd vs The State Of Tripura And Ors
2021 Latest Caselaw 774 Tri

Citation : 2021 Latest Caselaw 774 Tri
Judgement Date : 17 August, 2021

Tripura High Court

M/S Nandini Imp Ex Pvt. Ltd vs The State Of Tripura And Ors on 17 August, 2021

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                       HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C) No.139/2021
M/s Nandini IMP EX Pvt. Ltd.
                                                         ............ Petitioner(s).
             - Vs. -
The State of Tripura and Ors.
                                                        ............ Respondent(s).

For Petitioner(s) : Mr. T K Deb, Govt. Adv. For Respondent(s) : Mr. P K Dhar, Sr. Govt. Advocate, Mr. K Dey, Addl. Govt. Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE JUSTICE MR. S G CHATTOPADHYAY

_O_R_D_E_ R_

17/8/2021 (Akil Kureshi, CJ).

Heard learned counsel for the parties for final disposal.

Judgment is reserved.

( S G CHATTOPADHYAY, J ) ( AKIL KURESHI, CJ )

Sukhendu

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M/S Nandini Imp Ex Pvt. Ltd vs The State Of Tripura And Ors
2021 Latest Caselaw 774 Tri

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M/S Nandini Imp Ex Pvt. Ltd vs The State Of Tripura And Ors2021 Latest Caselaw 774 Tri

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Nandini Imp Ex Pvt. Ltd vs The State Of Tripura And Ors
2021 Latest Caselaw 774 Tri