Mr. B.L. Narasimhan vs Mr. Debalay Bhattacharjee
2021 Latest Caselaw 772 Tri

Citation : 2021 Latest Caselaw 772 Tri
Judgement Date : 17 August, 2021

Tripura High Court

Mr. B.L. Narasimhan vs Mr. Debalay Bhattacharjee on 17 August, 2021

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                              WP(C) No.401/2021

For Petitioner(s)                 : Mr. B.L. Narasimhan, Advocate,
                                    Mr. T.K. Deb, Advocate,
                                    Mr. N. Pal, Advocate,
                                    Mr. R. Tangri, Advocate,
                                    Mr. V. Jain, Advocate.
For Respondent(s)                 : Mr. Debalay Bhattacharjee, G.A.,

Mr. K. De, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 17/08/2021 (Akil Kureshi, C.J.)

Heard learned advocates for the parties for final disposal of the

petition.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Pulak

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