Ms. S. Deb Gupta vs Mr. P. Saha
2021 Latest Caselaw 520 Tri

Citation : 2021 Latest Caselaw 520 Tri
Judgement Date : 19 April, 2021

Tripura High Court

Ms. S. Deb Gupta vs Mr. P. Saha on 19 April, 2021

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                         HIGH COURT OF TRIPURA
                                AGARTALA
                          Cont.Cas(C)No.8 of 2021

     For Petitioner(s)     :    Ms. S. Deb Gupta, Adv.

     For Respondent(s)     :    Mr. P. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 19/04/2021

List this matter on 04.06.2021 as it has been stated by

Mr. P. Saha, learned counsel appearing for the respondents

that the state has preferred an appeal against the judgment,

violation of which has been alleged in this petition.

Ms. S. Deb Gupta, learned counsel appears for the

petitioner.

JUDGE

Moumita

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