Mr. S. Deb vs Mr. P. Saha
2021 Latest Caselaw 491 Tri

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                         HIGH COURT OF TRIPURA
                                AGARTALA
                          Cont.Cas(C)No.17 of 2021

     For Petitioner(s)     :    Mr. S. Deb, Sr. Adv.

                                Mr. S. Datta, Adv.

     For Respondent(s)     :    Mr. P. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

09/04/2021

List this matter on 28.06.2021.

It has been stated at the bar that the judgment which

has been alleged to have been violated has been stayed by the

appellate court.

The petitioner is given liberty to mention the matter even

before the returnable date, if in the meanwhile the appeal

stands disposed of.

Mr. S. Deb, learned senior counsel assisted by Mr. S.

Datta, learned counsel appears for the petitioner.

Mr. P. Saha, learned counsel appears on instruction of Mr.

D. Bhattacharya, learned senior counsel for the respondent.

JUDGE

Moumita