Crl. A(J) No.36/2019 vs The State Of Tripura
2021 Latest Caselaw 477 Tri

Citation : 2021 Latest Caselaw 477 Tri
Judgement Date : 7 April, 2021

Tripura High Court

Crl. A(J) No.36/2019 vs The State Of Tripura on 7 April, 2021

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                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                Crl. A(J) No.36/2019
Sri Biplab Majumder alias Maran and Anr.
                                                            .............. Appellant(s).
                 - Vs. -
The State of Tripura
                                                          ............... Respondent(s).

For Applicant(s) : Mr. R G Chakraborty, Advocate. For Respondent(s) : Mr. Sumit Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE JUSTICE MR. ARINDAM LODH _O_R_D_E_ R_

07/4/2021 (Akil Kureshi, CJ).

Heard.

Judgment is reserved.

( ARINDAM LODH, J ) ( AKIL KURESHI, CJ )

Sukehendu

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