For vs Mr. G. K. Nama
2021 Latest Caselaw 455 Tri

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                               RFA No. 29/2016
For Appellant(s)     :      Mr. D. K. Biswas, Sr. Advocate.
                            Mr. G. K. Nama, Advocate.
For Respondent(s) :         Mr. S. M. Chakarborty, Sr. Advocate.
                            Ms. P. Chakraborty, Advocate.

               THE HON'BLE MR. JUSTICE S. TALAPATRA
           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                  ORDER

01/04/2021 List the matter on 08.04.2021 in order to ascertain when the date

of hearing of the appeal that has been filed by the appellant herein from the

judgment that has been delivered in Case No. TS 13 of 2014. The said appeal

is pending in the Court of the District Judge, Unakoti District, Kailashahar.

Counsel for the parties are requested to furnish the next date of hearing of

that appeal.

Mr. G.K. Nama, learned counsel appears for the appellants and Mr.

S. M. Chakraborty, learned Sr. counsel assisted by Ms. P. Chakraborty,

learned counsel appears for the respondents.

                JUDGE                                    JUDGE

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