M/S. Vijaya Transport vs The A.P. State Civil Supplies ...
2025 Latest Caselaw 3374 Tel

Telangana High Court

M/S. Vijaya Transport vs The A.P. State Civil Supplies ... on 24 March, 2025

Author: G.Radha Rani

Bench: G.Radha Rani

   THE HONOURABLE DR.JUSTICE G.RADHA RANI
        CITY CIVIL COURT APPEAL No.186 of 1999
JUDGEMENT:

This appeal is filed by the appellant - plaintiff aggrieved by the

Judgment and decree dated 21.11.1997 in O.S.No.111 of 1992, on the file

of the VII Additional Judge, City Civil Courts, at Hyderabad.

2. No representation by learned counsel for the appellant,

though the matter is posted under the caption 'for dismissal'.

3. Considering that the appeal is of the year 1999 and appellant

is not evincing any interest in prosecuting the matter, the appeal is

dismissed for non-prosecution. No order as to costs.

As a sequel, miscellaneous applications pending in this petition if

any, shall stand closed.

____________________ Dr. G.RADHA RANI, J Date: 24th March, 2025 dgr