G. Narsinga Rao vs G. Panduranga Rao
2025 Latest Caselaw 3112 Tel

Telangana High Court

G. Narsinga Rao vs G. Panduranga Rao on 13 March, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

           HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                                              AND
               HON'BLE SMT JUSTICE TIRUMALA DEVI EADA
                                   C.C.C.A.No.192 OF 2007

JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Despite the matter being listed today under the caption "for

dismissal", there is no representation on behalf of the appellants.

Hence, this Court has no other option except to dismiss the Appeal for

non-prosecution.

Accordingly, the Appeal is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any, pending shall stand closed.

__________________________________ JUSTICEABHINAND KUMAR SHAVILI

_____________________________ JUSTICE TIRUMALA DEVI EADA Date: 13.03.2025 rkk