Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.Surender vs P Anuradha Parameshwar Iyeer
2025 Latest Caselaw 2828 Tel

Citation : 2025 Latest Caselaw 2828 Tel
Judgement Date : 5 March, 2025

Telangana High Court

K.Surender vs P Anuradha Parameshwar Iyeer on 5 March, 2025

            THE HON'BLE SRI JUSTICE K. SURENDER

                 CRIMINAL APPEAL No.54 of 2018

JUDGMENT:

When the case was listed on 27.12.2024 and 19.02.2024,

none appears for the appellant. Hence, this Court directed to list the

appeal under the caption 'for dismissal'.

Even to-day, though the appeal is listed under the caption 'for

dismissal' there is no representation on behalf of the appellant. This

shows that the appellant is not showing interest in prosecuting the

appeal diligently.

In the said circumstances, no useful purpose would be served

in keeping the appeal pending.

Accordingly, Criminal Appeal is dismissed for non-

prosecution.

_________________ K.SURENDER, J Date: 05.03.2025 tk

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter