C Vinay Kumar And 3 Others vs B Padma Reddy Died And 8 Others
2025 Latest Caselaw 4053 Tel

Telangana High Court

C Vinay Kumar And 3 Others vs B Padma Reddy Died And 8 Others on 18 June, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

     THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                           AND
       THE HON'BLE SMT. JUSTICE TIRUMALA DEVI EADA

                            A.S.No.599 OF 2013
JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel for the appellants had submitted that the

parties have settled the dispute amicably out of Court and therefore,

no further orders need to be passed in the present appeal and the

appeal may be closed.

2. Recording the said submissions, the appeal is disposed of in

terms of the settlement arrived at between the parties out of Court.

There shall be no order as to costs.

Miscellaneous Applications, if any, pending in this appeal

shall stand closed.

________________________________ ABHINAND KUMAR SHAVILI, J

__________________________ TIRUMALA DEVI EADA, J Date: 18.06.2025.

MD