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Icici Lombard General Insurance Co.Ltd vs M. Kotaiah
2025 Latest Caselaw 525 Tel

Citation : 2025 Latest Caselaw 525 Tel
Judgement Date : 22 July, 2025

Telangana High Court

     THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI

          CIVIL MISCELLANEOUS APPEAL No.261 OF 2025

JUDGMENT:

On 08.03.2025, the matter was listed before the Lok Adalat

and the same was compromised between both parties and an

Award was passed.

2. In view of the above, the Civil Miscellaneous Appeal is

disposed of in terms of the Award, dated 08.03.2025, passed by

the Lok Adalat. There shall be no order as to costs.

Miscellaneous applications pending, if any, shall stand

closed.

___________________________ ANIL KUMAR JUKANTI, J

Date: 13.06.2025 Kgk

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