Citation : 2025 Latest Caselaw 521 Tel
Judgement Date : 22 July, 2025
THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI
CIVIL MISCELLANEOUS APPEAL No.264 OF 2025
JUDGMENT:
On 14.06.2025, the matter was listed before the Lok Adalat
and the same was compromised between both parties and an
Award was passed.
2. In view of the above, the Civil Miscellaneous Appeal is
disposed of in terms of the Award, dated 14.06.2025, passed by
the Lok Adalat. There shall be no order as to costs.
Miscellaneous applications pending, if any, shall stand
closed.
___________________________ ANIL KUMAR JUKANTI, J
Date: 08.07.2025 plp
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