M/S. Mona Dairy Farms, vs Zulfikar All Khan
2025 Latest Caselaw 1495 Tel

Telangana High Court

M/S. Mona Dairy Farms, vs Zulfikar All Khan on 29 January, 2025

Author: T.Vinod Kumar

Bench: T.Vinod Kumar, P.Sree Sudha

           THE HON'BLE SRI JUSTICE T. VINOD KUMAR
                             AND
            THE HON'BLE SRI JUSTICE P.SREE SUDHA

                             C.M.A.No.408 of 2024

JUDGMENT:

(per Hon'ble Sri Justice T.Vinod Kumar)

After arguing the matter for considerable length of time, and

when this Court was inclined to dismiss the Civil Miscellaneous Appeal,

learned counsel for the appellants seeks permission of the Court to

withdraw the present appeal, with liberty to the appellants to avail

remedies open to them in law.

2. Granting liberty as sought for, the Civil Miscellaneous Appeal is

dismissed as withdrawn. No order as to costs.

3. Pending miscellaneous petitions, if any, shall stand closed in the

light of this final order.

__________________ T. VINOD KUMAR, J

Date:29.01.2025 ________________ P.SREE SUDHA, J GJ

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

(per Hon'ble Sri Justice T.Vinod Kumar)

29.01.2025

GJ