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The New India Assurance Company Limited vs Mr.Thippa Raju And Anr
2025 Latest Caselaw 1238 Tel

Citation : 2025 Latest Caselaw 1238 Tel
Judgement Date : 22 January, 2025

Telangana High Court

      THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

         CIVIL MISCELLANEOUS APPEAL No.919 of 2011


JUDGMENT:

This appeal preferred by the appellant, was referred

to the Lok-Adalat on 28.09.2024 and an Award was passed.

2. Therefore, this appeal is disposed of in terms of the

Award dated 28.09.2024 passed in the Lok-Adalat. No

costs.

Pending miscellaneous applications, if any, shall

stand closed.

_______________________________________ JUSTICE NAGESH BHEEMAPAKA

Date: 22.01.2025 ksm

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