The Cotton Corporation Of India Ltd.Bm vs Balaji Cotton Industries And Others
2025 Latest Caselaw 1692 Tel

Citation : 2025 Latest Caselaw 1692 Tel
Judgement Date : 3 February, 2025

Telangana High Court

The Cotton Corporation Of India Ltd.Bm vs Balaji Cotton Industries And Others on 3 February, 2025

Author: N.Tukaramji

Bench: N.Tukaramji

          THE HON'BLE SRI JUSTICE B. CHANDRA KUMAR

                          A.S. No. 235 of 1997

Judgment:

         The matter is listed under the caption "whether the issue raised

in the case still survives". When the matter is called, none appears for
the appellant nor is there any representation made on its behalf.
         Hence, the appeal suit is dismissed for non-prosecution. No

costs.


                                            ______________________
                                            B. CHANDRA KUMAR, J.

Date: 20.06.2012 Nsr

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