Citation : 2025 Latest Caselaw 4400 Tel
Judgement Date : 25 August, 2025
THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA
AND
THE HON'BLE JUSTICE GADI PRAVEEN KUMAR
COMCA.NO.18 OF 2018
JUDGMENT:
(Per Hon'ble Justice Moushumi Bhattacharya)
1. This is the second consecutive occasion when the
appellant is not represented.
2. COMCA.NO.18 of 2018 is accordingly dismissed for
default.
All connected applications shall stand closed. Interim
orders, if any, shall stand vacated. There shall be no order as to
costs.
__________________________________ MOUSHUMI BHATTACHARYA, J
_____________________________ GADI PRAVEEN KUMAR, J
DATE: 25.08.2025 NDS
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