Saritha , Rajyalaxmi vs G. Rama Raju
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Telangana High Court

Saritha , Rajyalaxmi vs G. Rama Raju on 21 August, 2025

          THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA
                              AND
            THE HON'BLE JUSTICE GADI PRAVEEN KUMAR

                              C.M.A.NO.139 OF 2011



JUDGMENT:

(Per Hon'ble Justice Moushumi Bhattacharya)

1. No one appears for the appellant, despite listing the matter under

the caption 'For Dismissal'.

2. C.M.A.No.139 of 2011 is accordingly dismissed for default. All

connected applications shall stand closed. Interim orders, if any, shall

stand vacated. There shall be no order as to costs.

____________________________________ MOUSHUMI BHATTACHARYA, J

____________________________ GADI PRAVEEN KUMAR, J DATE: 21.08.2025 SRK/VA THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA AND THE HON'BLE JUSTICE GADI PRAVEEN KUMAR

C.M.A.NO.139 OF 2011

DATE: 21.08.2025 SRK/VA