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Pandugu Mallesham vs Mittapally Shobarani
2025 Latest Caselaw 3624 Tel

Citation : 2025 Latest Caselaw 3624 Tel
Judgement Date : 20 August, 2025

Telangana High Court

     THE HONOURABLE SRI JUSTICE VAKITI RAMAKRISHNA
                         REDDY


                     M.A.C.M.A.No.1252 of 2023

JUDGMENT:

There is no representation on behalf of either side.

However, as seen from the record, learned counsel on record for

the appellant addressed a letter dated 13.08.2025 to the

Registry by stating that the appellant and respondent

compromised out of the court and thus, sought permission of

this Court to withdraw the appeal.

2. Permission is accorded.

3. In view of the above circumstances, the appeal is

dismissed as withdrawn. There shall be no order as to costs.

As a sequel, the miscellaneous petitions pending, if any,

shall stand closed.

__________________________________________ JUSTICE VAKITI RAMAKRISHNA REDDY

Date: 20.08.2025 AS

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