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The National Insurance Company Limited vs Sri M. Mohan And 2 Others
2025 Latest Caselaw 4662 Tel

Citation : 2025 Latest Caselaw 4662 Tel
Judgement Date : 8 April, 2025

Telangana High Court

The National Insurance Company Limited vs Sri M. Mohan And 2 Others on 8 April, 2025

Author: P. Sree Sudha

Bench: P. Sree Sudha

   THE HONOURABLE SMT JUSTICE P. SREE SUDHA
                M.A.C.M.A. No. 1511 OF 2008

JUDGMENT:

On 08.03.2025, the matter was settled before the

Lok Adalat held at Hyderabad and an Award was passed by the

Lok Adalat.

In view of the same, the M.A.C.M.A. is disposed of in terms

of the Award, dated 08.03.2025, passed by the Lok Adalat.

There shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

_______________ P. SREE SUDHA, J Date: 08.04.2025 CHS

THE HONOURABLE SMT JUSTICE P. SREE SUDHA

M.A.C.M.A. No. 1511 OF 2008

08.04.2025

CHS

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