Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Bajaj Allianz General Insurance ... vs G. Manjula
2024 Latest Caselaw 2911 Tel

Citation : 2024 Latest Caselaw 2911 Tel
Judgement Date : 26 July, 2024

Telangana High Court

M/S. Bajaj Allianz General Insurance ... vs G. Manjula on 26 July, 2024

        THE HONOURABLE SRI JUSTICE SUJOY PAUL
                          AND
 THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO



                        M.A.C.M.A. No.2307 of 2019

JUDGMENT:

The dispute in this Appeal has been settled in the Lok Adalat on

08.06.2024 held by the High Court Legal Services Committee.

2. Accordingly, this appeal is disposed of in terms of the said Award

rendered by the High Court Legal Services Committee. No order as to

costs.

3. As a sequel, miscellaneous petitions pending if any in this

M.A.C.M.A., shall stand closed.

_____________ Sujoy Paul, J

_______________________________ Namavarapu Rajeshwar Rao, J

26th July, 2024 Myk/Tsr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter