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Bandi Sanjay, vs M.Anil Kumar,
2023 Latest Caselaw 2635 Tel

Citation : 2023 Latest Caselaw 2635 Tel
Judgement Date : 22 September, 2023

Telangana High Court

Bandi Sanjay, vs M.Anil Kumar, on 22 September, 2023

Bench: K.Lakshman

            HON'BLE SRI JUSTICE K. LAKSHMAN

I.A. No.1 OF 2018 ALONG WITH CRIMINAL REVISION CASE No.457 OF 2018 ORAL ORDER:

Mr. N. Hari Prasad, learned counsel for the petitioner, on

instructions, would submit that the accused in C.C. No.511 of 2009

was acquitted vide judgment dated 21.05.2018 passed by learned I

Additional Junior Civil Judge, Karimnagar. In the light of the same,

nothing remains in I.A. No.1 of 2018 as well as revision to adjudicate

further and it has become infructuous.

Recording the aforesaid submission, I.A. No.1 of 2018 is

dismissed as infructuous, and consequently the Criminal Revision

Case is rejected.

As a sequel, the miscellaneous applications, if any, pending in

the revision shall stand closed.

_________________ K. LAKSHMAN, J 22nd September, 2023 Mgr

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