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Mvsr Engineering College.And ... vs Manne Janardhana Rao.And4 ...
2023 Latest Caselaw 2496 Tel

Citation : 2023 Latest Caselaw 2496 Tel
Judgement Date : 19 September, 2023

Telangana High Court
Mvsr Engineering College.And ... vs Manne Janardhana Rao.And4 ... on 19 September, 2023
Bench: K. Sarath
       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.189 of 2001

JUDGMENT:

Learned counsel appearing for the petitioner seeks

permission to withdraw the appeal and made an

endorsement to that effect.

2. Accordingly, permission is granted as sought for. The

appeal is dismissed as withdrawn. However, there shall be

no order as to costs.

3. Miscellaneous petitions, if any, pending in this appeal

shall stand closed.

_______________ K.SARATH, J

Date:19.09.2023

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